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[Cites 0, Cited by 6] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(i) in The Railway Protection Force Act, 1957

(i)dismiss, suspend or reduce in rank any enrolled member of the Force whom he shall think remiss or negligent in the discharge of his duty, or unfit for the same; or