Gauhati High Court
Nagaland Contractors And Suppliers ... vs The State Of Assam And 3 Ors on 25 September, 2023
Author: Chief Justice
Bench: Chief Justice
Page No.# 1/2
GAHC010217272023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/365/2023
1: NAGALAND CONTRACTORS AND SUPPLIERS UNION AND ANR.
REPRESENTED BY ITS VICE PRESIDENT MR. HOSHITO ASSUMI,
R/O PANCHAYA LOWER CHANDMARI COLONY, KOHIMA, NAGALAND,
PIN- 797001.
2: TALI SANGTAM, SECRETARY OF NAGALAND CONTRACTORS AND
SUPPLIERS UNION R/O BAYAVU HILLM KOHIMA NAGALAND PIN- 797001
VERSUS
1: THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT OF NAGALAND, KOHIMA, PIN- 797004.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF NAGALAND
DEPTT. OF PWD (R AND B) NAGALAND KOHIMA PIN- 797001.
3:THE CHIEF ENGINEER, PWD (R AND B) AND EMPOWERED OFFICER
NGRRDA NAGALAND KOHIMA PIN- 797001.
4:THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF RURAL
DEVELOPMENT KRISHI BHAVAN DR. RAJENDRA PRASAD ROAD NEW
DELHI PIN- 110001
For the Appellant(s) : Mr. K.N. Choudhury, Sr. Advocate, assisted by Mr. N. Gautam,
Advocate.
For the Respondent(s) : Ms. A. Aier, Government Advocate, Nagaland for respondent
Nos.1 to 3.
: Ms. A. Gayan, Central Government Advocate for respondent No.4.
Page No.# 2/2
-B E F O R E -
HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND 25.09.2023 Ms. A. Aier, learned Government Advocate, Nagaland has drawn the attention of the Court to the minutes of meeting dated 22.08.2023 held by the State Level Standing Committee.
This Court is also informed that a meeting of all concerned, including the appellants, was held on 19.09.2023 as well.
Copy of the aforesaid minutes of the meeting dated 22.08.2023 has been provided to Mr. K.N. Choudhury, learned senior counsel for the appellants, who prays for short opportunity to complete his instructions.
Re-notify on 28.09.2023.
JUDGE CHIEF JUSTICE Comparing Assistant