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Gauhati High Court

Nagaland Contractors And Suppliers ... vs The State Of Assam And 3 Ors on 25 September, 2023

Author: Chief Justice

Bench: Chief Justice

                                                                             Page No.# 1/2

GAHC010217272023




                          THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : WA/365/2023

            1: NAGALAND CONTRACTORS AND SUPPLIERS UNION AND ANR.
            REPRESENTED BY ITS VICE PRESIDENT MR. HOSHITO ASSUMI,
            R/O PANCHAYA LOWER CHANDMARI COLONY, KOHIMA, NAGALAND,
            PIN- 797001.

            2: TALI SANGTAM, SECRETARY OF NAGALAND CONTRACTORS AND
            SUPPLIERS UNION R/O BAYAVU HILLM KOHIMA NAGALAND PIN- 797001

                         VERSUS

            1: THE STATE OF ASSAM AND 3 ORS.
            REPRESENTED BY THE CHIEF SECRETARY,
            GOVERNMENT OF NAGALAND, KOHIMA, PIN- 797004.

            2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF NAGALAND
            DEPTT. OF PWD (R AND B) NAGALAND KOHIMA PIN- 797001.

            3:THE CHIEF ENGINEER, PWD (R AND B) AND EMPOWERED OFFICER
            NGRRDA NAGALAND KOHIMA PIN- 797001.

            4:THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF RURAL
            DEVELOPMENT KRISHI BHAVAN DR. RAJENDRA PRASAD ROAD NEW
            DELHI PIN- 110001


For the Appellant(s)    : Mr. K.N. Choudhury, Sr. Advocate, assisted by Mr. N. Gautam,
                        Advocate.

For the Respondent(s)   : Ms. A. Aier, Government Advocate, Nagaland for respondent

Nos.1 to 3.

: Ms. A. Gayan, Central Government Advocate for respondent No.4.

Page No.# 2/2

-B E F O R E -

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND 25.09.2023 Ms. A. Aier, learned Government Advocate, Nagaland has drawn the attention of the Court to the minutes of meeting dated 22.08.2023 held by the State Level Standing Committee.

This Court is also informed that a meeting of all concerned, including the appellants, was held on 19.09.2023 as well.

Copy of the aforesaid minutes of the meeting dated 22.08.2023 has been provided to Mr. K.N. Choudhury, learned senior counsel for the appellants, who prays for short opportunity to complete his instructions.

Re-notify on 28.09.2023.

                  JUDGE                             CHIEF JUSTICE




Comparing Assistant