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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(1)(b) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973

(b)by twenty per centum, in the case of any dry land falling under Class I, Class J or Class K of the said Table;