Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] Union of India - Section Section 4 in The Depositories Act, 1996 4. Agreement between depository and participant.— (1)A depository shall enter into an agreement with one or more participants as its agent.(2)Every agreement under sub-section (1) shall be in such form as may be specified by the bye-laws.
