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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

(4)The Special Review Committee shall, from time to time, review the case of each of the officer or employee and make recommendation to the Chairman.Explanation. - For the purposes of this regulation, the officer or employee, -
(i)whose date of birth is first day of month retire on superannuation on the last day of the previous month on which he completes the age of superannuation;
(ii)who attains the age of superannuation on a day other than the first day during a calendar month, shall retire on the last day of that month.
Chapter - III Record of Service, Seniority, Promotion and Reversion