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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(1)(g) in The Wild Life (Protection) Act, 1972

(g)the standards, norms and other matters to be considered for granting recognition under sub-section (4) of section 38-H;
(gi)qualifications and experience of experts or professionals under clause (d) of sub-section (2) of section 38-I;
(gii)the salaries and allowances and other conditions of appointment of the members under sub-section (4) of section 38-M;
(giii)the terms and conditions of service of the officers and other employees of the Tiger Conservation Authority under sub-section (2) of section 38-N;
(giv)the form in which the annual statement of accounts of Tiger Conservation Authority shall be prepared under sub-section (1) of section 38-R;
(gv)the form in which and the time at which the annual report of Tiger Conservation Authority shall be prepared under section 38-S;
(gvi)other powers of the Wild Life Crime Control Bureau under clause (ii) of sub-section (2) of section 38-Z;