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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(3) in Bihar Legal Metrology (Enforcement), Rules, 2014

(3)Only beam scale of class A or class B category or a non automatic weighing instrument of high accuracy class ( class II) or special accuracy class (class I) shall be used in any transaction or protection referred to in sub-rules (1) and (2).