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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(m) in The Private Security Agencies Central Model Rules, 2006

(m)rudimentary knowledge of Indian Penal Code, right to private defense procedure for lodging first information report in the police station, Arms Act (only operative sections), Explosives Act (operative sections);