Section 19(1)(b) in The State Of Arunachal Pradesh Act, 1986
(b)for the States of Arunachal Pradesh, Assam, Manipur, Meghalaya, Mizoram, Nagaland and Tripura to be known as the Bar Council of Assam, Nagaland, Meghalaya, Manipur, Tripura Mizoram and Arunachal Pradesh;";