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[Cites 0, Cited by 0] [Section 143] [Entire Act]

State of Maharashtra - Subsection

Section 143(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)the provisions of section 151 [* * * *] [The words, figures and letter ]apply only to the Vidarbha area of the State; and