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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Madhya Pradesh - Subsection

Section 109(2) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(2)The Commission may, on such terms and conditions as it considers appropriate, provide for the supply of the certified copies of the documents and papers available with the Commission to any person.