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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(2)(ii) in Arunachal Pradesh Unlawful Activities (Prevention) Act, 2014

(ii)To be removed from one place of detention to another place of detention within the State of Arunachal Pradesh by the order of the State Government.