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Union of India - Section

Section 45 in The Calcium Carbide Rules, 1987

45. Production of licence on demand. - (1) Every person holding or acting under a licence granted under these rules shall produce it, or an authenticated copy of it, at the place to which the licence applies, when called upon to do so by any Inspector.

(2)Copies of any licence may, for the purpose of this rule, be authenticated by the authority which granted the licence on payment of a fee of Rs. 10 for each authenticated copy.