Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act] State of West Bengal - Subsection Section 59(1)(e) in Kolkata Municipal Corporation Building Rules, 2009 (e)in the case of an educational building with residential occupancy, the width of such street or passage shall not be less than 7.00 m. at any part;