Calcutta High Court
Tarson Products Limited vs The Owners And Parties Interested In The ... on 24 October, 2025
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OCD-2
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
ORIGINAL SIDE
IA No. GA-COM/2/2025
In
AS-COM/1/2025
TARSON PRODUCTS LIMITED
-VS-
THE OWNERS AND PARTIES INTERESTED IN THE VESSEL MV SOL
PROGRESS (IMO NO. 9322865) AND ORS.
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 24th October, 2025.
Appearance:
Mr. Krishnaraj Thaker, Sr. Adv. Ms. Sreenita Ghoshdastidar, Adv.
Ms. Sucha Singhania, Adv. Mr. Swarnabh Saha, Adv.
For plaintiff Mr. Souvik Kundu, Adv.
For defendant no.1 Mr. Swatarup Banerjee, Adv. Mr. Sourav Mukherji, Adv. Mr. Rohit Mukherji, Adv. Mr. Ramanuj Ray Chowdhury, Adv.
Mr. Satyaki Mitra, Adv.
Ms. Swastika Sengupta, Adv.
For defendant no.2 The Court: Plaintiff resumes argument to object to the application filed by the defendant no. 2 under the provisions of Order 2 VII Rule 11 of the Code of Civil Procedure, 1908 (in short CPC) and concludes the same.
The matter is made returnable on 31st October, 2025 for reply on behalf of defendant no.2.
(ARINDAM MUKHERJEE, J.) Sb/