Section 14(2)(ii) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

(ii)is physically and, or, mentally incapable of discharging his duties as a member of a Town Vending Committee.

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