Himachal Pradesh High Court
Purander Sharma vs . State Of H.P. & Others on 22 August, 2022
Bench: Sabina, Sushil Kukreja
Purander Sharma vs. State of H.P. & others .
CWP No.5081 of 2022 22.08.2022 Present: Mr. Ajay Kochhar, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Notice. Mr. Kunal Thakur, learned Deputy Advocate General r accepts notice on behalf of the respondents and seeks time to file reply.
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