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[Cites 0, Cited by 0] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(2) in The Delhi Police (Punishment and Appeal) Rules, 1980

(2)[* * * *] [Sub-rule 2 deleted Notification No., F 5/81/85 Home (P) Estt. dated 4-9-1986.]