Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(2)(a) in Punjab Waqf Rules, 2018

(a)a notice shall be sent by the Inquiry Officer to the concerned parties informing them, the date, time and place, fixed for holding the same;