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[Cites 0, Cited by 0] [Section 134(1)] [Section 134] [Entire Act]

State of Haryana - Subsection

Section 134(1)(c) in Haryana Panchayati Raj Act, 1994

(c)supervise and control the execution of all works of the Zila Parishad and Panchayat Samitis including the control of Executive Officers within the jurisdiction of the district;