Supreme Court - Daily Orders
Sentinel Properties Pvt. Ltd. vs Bharatkumar Ratilal Deliwala on 13 November, 2019
Bench: Arun Mishra, S. Ravindra Bhat
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ITEM NO.25 + 60 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24909-
24910/2019
(Arising out of impugned final judgment and order dated 16-09-2019
in AFO No. 205/2014 16-09-2019 in CA No. 1/2014 passed by the High
Court Of Gujarat At Ahmedabad)
SENTINEL PROPERTIES PVT. LTD. Petitioner(s)
VERSUS
BHARATKUMAR RATILAL DELIWALA & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.159753/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.159754/2019-EXEMPTION FROM
FILING O.T. and IA No.163465/2019-EXEMPTION FROM FILING O.T. and IA
No.159756/2019-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
No.163464/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
with
SLP (C) No. 26521-26526 of 2019
(FOR ADMISSION and I.R. and EXEMPTION FROM FILING O.T. and
PERMISSION TO FILE LENGTHY LIST OF DATES and PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES)
SLP (C) No. 26495-26500 of 2019
(FOR ADMISSION and I.R. and EXEMPTION FROM FILING O.T. and
PERMISSION TO FILE LENGTHY LIST OF DATES and PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES)
SLP (C) No. 26517-26520 of 2019
(FOR ADMISSION and I.R. and EXEMPTION FROM FILING O.T. and
PERMISSION TO FILE LENGTHY LIST OF DATES and PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES)
Date : 13-11-2019 These petitions were called on for hearing today.
Signature Not Verified
Digitally signed by
JAYANT KUMAR ARORA
Date: 2019.11.14
16:40:10 IST
CORAM :
Reason:
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
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Mr. Mukul Rohtagi, Sr. Adv.
Mr. Krishnan Venugopal, Sr. Adv.
Mr. Abhimanyu Bhandari, Adv.
Ms. Roohina Dua, Adv.
Mr. Cheitanya Madan, Adv.
Ms. Ekta Kapil, Adv.
Ms. B. Vijayalakshmi Menon, AOR
For Respondent(s) Mr. Shyam Divan, Sr. Adv.
Mr. P. S. Patwalia, Sr. Adv.
Mr. Dhaval Dave, Sr. Adv.
Mr. Nikhil Goel, Adv.
Ms. Naveen Goel, Adv.
Mr. Dushyant Sarna, Adv.
Mr. Malak Manish Bhatt, AOR
Mr. Jigar Patel, Adv.
Mr. Atreyo Banerjee, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 25.11.2019.
As stated by Mr. Shyam Divan, learned senior counsel, third party rights shall not be created till the next date of hearing.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER