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Union of India - Section

Section 70 in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

70. Board to permit certain uses of the registered layout-design

.-Subject to the provisions of section 51 of the Act, the Appellate Board may permit the Government or the person authorised by the Government to use the registered layout-design. The application for such permission shall be made on the Form LD-34 accompanied by prescribed fee.