Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Indian Carriage of Goods by Sea Act, 1925 1. Short title and extent.- (1)This Act may be called the Indian Carriage of Goods by Sea Act, 1925.(2)It extends to [the whole of India] [Substituted by A.L.O. 1950.]
