Section 83 in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019
83. Defaulting purchaser answerable for loss on re-sale.
- Any deficiency of price which may happen on a re-sale by reason of the purchaser's default shall be recoverable from the defaulting purchaser as if it were an arrear of land revenue.
