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[Cites 0, Cited by 0] [Section 811] [Entire Act]

State of Punjab - Subsection

Section 811(1) in Punjab Jail Manual, 1996

(1)The food of Indian prisoners other than those sick in hospital, shall ordinarily be issued in three meals as follows ;-Early morning meal - half the bread, half the vegetable ghee and the whole of the dal;Midday meal - the parched or boiled gram,Evening meal - the remainder of the bread and oil with the whole of the vegetables.