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State of Maharashtra - Section

Section 103 in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

103. Publication of accounts.

- The quarterly and annual accounts, receipts and disbursements, and the budget when sanctioned, shall be open to inspection by any adult inhabitant in the municipal area. A note to that effect that a statement of such accounts and the budget are so kept for inspection shall be published in the local newspapers.