Orissa High Court
Dr. Uttam Kumar Samanta vs Kiit University on 17 October, 2022
Author: Chittaranjan Dash
Bench: Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No.66 of 2017
Dr. Uttam Kumar Samanta .... Appellant
None
-versus-
KIIT University, Bhubaneswar and .... Respondents
others
Mr. M.K. Khuntia, AGA for State
Mr. J.K. Mishra, Senior Advocate for Resp. No.5
CORAM:
THE CHIEF JUSTICE
JUSTICE CHITTARANJAN DASH
ORDER
17.10.2022 Order No.
06. 1. None appears for the Appellant.
2. The writ appeal is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice (Chittaranjan Dash) Judge S. Behera