Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 23 in Gujarat Electricity Regulatory Commission (Demand Side Management) Regulations, 2012 23. The Commission may, from time to time, issue orders and directives in regard to the implementation of the regulations and procedures to be followed.
