Supreme Court - Daily Orders
Balaji Steel Trade vs Fludor Benin S.A on 5 August, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.46 COURT NO.6 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration No(s). 65/2023
BALAJI STEEL TRADE Petitioner(s)
VERSUS
FLUDOR BENIN S.A & ORS. Respondent(s)
IA No. 16806/2024 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 10694/2024 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 242054/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 148516/2024 - EXEMPTION FROM FILING O.T. IA No. 10695/2024 - EXEMPTION FROM FILING O.T. IA No. 242056/2023 - EXEMPTION FROM FILING O.T. IA No. 148515/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 245634/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 264057/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 05-08-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ATUL S. CHANDURKAR For Petitioner(s) :Mr. Devadatt Kamat, Sr. Adv.
Mr. S. S. Shroff, AOR Ms. Shruti Sabharwal, Adv. Mr. Nishant Doshi, Adv.
Mr. Anirveda Sharma, Adv. Mr. Hruday Pavan, Adv.
Mr. Harsh Pandey, Adv.
For Respondent(s) :Mr. Nakul Dewan, Sr. Adv.
Mr. Vijayendra Pratap Singh, Adv. Mr. Abhijnan Jha, AOR Ms. Urvashi Misra, Adv.
Mr. Arnab Ray, Adv.
Mr. Susshil Daga, Adv.
Signature Not VerifiedMr. Pallav Mongia, AOR Digitally signed by KAPIL TANDON Date: 2025.08.05 Mr. Chitransh Mathur, Adv. 19:03:16 IST Reason: Ms. Parul Singhal, Adv.
Mr. Anubhav Mishra, Adv.
Mr. Shashank Shekhar Dwivedi, Adv.
1 of 2 UPON hearing the counsel the Court made the following O R D E R
1. Part heard.
2. List for final disposal at 2 p.m. on 12.08.2025.
(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 2 of 2