Section 159(8)(a) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 159(8)] [Section 159] [Entire Act]

Union of India - Subsection

Section 159(8)(a) in The Income Tax Act, 2025

(a)a certificate of his being a resident in any country or specified territory, is obtained by him from the Government of that country or Government of that specified territory, as the case may be; and

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Union of India - Subsection

Section 159(8)(a) in The Income Tax Act, 2025