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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Jharkhand - Subsection

Section 84(1) in Jharkhand Panchayat Raj Act, 2001

(1)Gram Panchayat shall have power to acquire, hold and dispose of property and to enter into contract with respect thereof;Provided that in every case of disposal of immovable property by the Gram Panchayat, it shall have to obtain prior permission of the Government.