Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The State Mental Health Rules, 1990 14. Forwarding of copies of the proceedings of the Authority to the State Government .-The Secretary shall forward copies of the proceedings of the Authority to the State Government periodically.
