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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(c) in Rajasthan Control of Goondas Rules, 1975

(c)not to be present within a specified distance from any specific educational institution, religious place, Mela, Hat, Bazar, Cinema house or place of public entertainment such as public park, restaurants and hotels, or around any Government Building.