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State of Rajasthan - Section

Section 40 in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

40. Repeal and Saving.

- All rules and orders in relation to matters covered by these rules and in force immediately before the commencement of these rules are hereby repealed :Provided that any action taken under the rules and orders so superseded shall be deemed to have been taken under the Provision of these rules.