Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(1) in Bihar State Minorities Commission Act, 1991 (1)The Government shall constitute a Commission, called Bihar State Minorities Commission for the purposes of carrying out the objects of this Act.
