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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Assam - Subsection

Section 30(3) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

(3)six persons from amongst the Professors and heads of Departments of Post-graduate Departments of the University and the heads of Department of the constituent Colleges elected by the Academic Council;