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[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

Union of India - Subsection

Section 87(2)(z) in The Information Technology Act, 2000

(z)the procedure and safeguards for blocking for access by the public under sub-section (2) of section 69A;
(za)the procedure and safeguards for monitoring and collecting traffic data or information under sub-section (3) of section 69B;
(zb)the information security practices and procedures for protected system under section 70;
(zc)manner of performing functions and duties of the agency under sub-section (3) of section 70A;
(zd)the officers and employees under sub-section (2) of section 70B;
(ze)salaries and allowances and terms and conditions of service of the Director-General and other officers and employees under sub-section (3) of section 70B;
(zf)the manner in which the functions and duties of agency shall be performed under sub-section (5) of section 70B;
(zg)the guidelines to be observed by the intermediaries under sub-section (2) of section 79;
(zh)the modes or methods for encryption under section 84A.