Section 7 in Telangana Infectious Diseases Act, 1950
7. Infected persons not to engage in certain trades and occupations.
- No person shall, while suffering from, or in circumstances in which he is likely to spread, any infectious disease;(a)make, carry or offer for sale, or take any part in the business of making, carrying or offering for sale, any article of food for human consumption;(b)engage in any other occupation without a special permit from the Health Officer of the local authority concerned or otherwise than in accordance with the conditions specified therein.
