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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Chattisgarh - Subsection

Section 37(3) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(3)The manner of giving notice and procedure for tendering resignation and its becoming effective shall be as may be prescribed ;Provided that a person tendering resignation may withdraw his resignation before it becomes effective.