Section 4(2) in The Aligarh Development Authority (Form of Application For Permission For Development) Bye-Laws, 1983
(2)Detailed Lay-out Plan, on the same scale as the site-plan, showing location and width of all streets and roads and dimensions and uses of all plots in which the site if proposed to be divided and also showing -(a)location of drains, sewers, public utility services, electric lines and sewage;(b)area set apart from roads, open spaces, play-grounds, schools or other public buildings; and(c)in distinctive notations, all uses to which land is to be put.
