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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1) in Central Council of Homoeopathy (General) Regulations, 2018

(1)The President may, if he deems necessary due to exigencies, at any time, adjourn any meeting to any future day or to any hour of the same day and state the reasons therefor.