Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(x) in Karnataka Janapada Vishwavidyalaya Act, 2011 (x)"Teachers" means Assistant Professors, Associate Professor, Professors, emeritus Professors and other like persons as may be declared by the statutes to be teachers;
