Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3AD] [Entire Act] State of Haryana - Subsection Section 3AD(d) in The Haryana Development and Regulation of Urban Areas Act, 1975 (d)any other matters in relation to which bye-laws are required to be or may be made.
