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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Chattisgarh - Subsection

Section 59(1) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(1)Every Child shall have the right to receive regular and frequent visits, particularly' once a week and not less than once a month, in circumstances that respect the need of the child for privacy, contact and unrestricted communication with the family and wherever applicable the defence counsel.