Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18A(1)] [Section 18A] [Entire Act] State of Kerala - Subsection Section 18A(1)(m) in Kerala General Sales Tax Rules, 1963 (m)such other documents on which the dealer relies in support of his claim for exemption, reduction, rebate or refund, as the case may be.