Allahabad High Court
Ram Adhar Pandey vs State Of U.P. & Others on 30 July, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 26 Case :- WRIT - A No. - 47524 of 1999 Petitioner :- Ram Adhar Pandey Respondent :- State Of U.P. & Others Petitioner Counsel :- K. Shahi,L.A. Siddiqui,R. Jain,R.C. Tripathi Respondent Counsel :- C.S.C. Hon'ble Anil Kumar J.
Learned Standing Counsel prays for and is granted three weeks time to file objection to the delay condonation application as well as recall application. List thereafter.
Order Date :- 30.7.2010 RaVi/-