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Supreme Court - Daily Orders

Arvind Kumar Shukla vs Union Of India on 23 July, 2021

Bench: L. Nageswara Rao, Hrishikesh Roy

     ITEM NO.11                    Court 6 (Video Conferencing)                SECTION PIL-W

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                    No(s).    613/2021

     ARVIND KUMAR SHUKLA                                                  Petitioner(s)

                                                         VERSUS

     UNION OF INDIA & ORS.                                                Respondent(s)

     (IA No.65672/2021-EXEMPTION FROM FILING O.T. and IA No.65673/2021-
     EXEMPTION FROM FILING AFFIDAVIT )

     Date : 23-07-2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE HRISHIKESH ROY


     For Petitioner(s)                   Mr.   Arvind Kumar Shukla,in-person
                                         Ms.   Reetu Sharma, AOR
                                         Mr.   Nihal Ahmad, Adv
                                         Mr.   Amit Kumar, Adv

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List along with SMW (Civil) No.3.2021.

(Geeta Ahuja) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by GEETA AHUJA Date: 2021.07.24 12:45:45 IST Reason: