Supreme Court - Daily Orders
Arvind Kumar Shukla vs Union Of India on 23 July, 2021
Bench: L. Nageswara Rao, Hrishikesh Roy
ITEM NO.11 Court 6 (Video Conferencing) SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 613/2021
ARVIND KUMAR SHUKLA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.65672/2021-EXEMPTION FROM FILING O.T. and IA No.65673/2021-
EXEMPTION FROM FILING AFFIDAVIT )
Date : 23-07-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Arvind Kumar Shukla,in-person
Ms. Reetu Sharma, AOR
Mr. Nihal Ahmad, Adv
Mr. Amit Kumar, Adv
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List along with SMW (Civil) No.3.2021.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by GEETA AHUJA Date: 2021.07.24 12:45:45 IST Reason: