Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 3, Cited by 0]

Central Information Commission

Manu Asha Bhai vs Western Railway Mumbai on 11 November, 2025

                              केन्द्रीय सूचना आयोग
                        Central Information Commission
                           बाबा गंगनाथ मागग, मुननरका
                         Baba Gangnath Marg, Munirka
                         नई निल्ली, New Delhi - 110067


File No: CIC/WRAIL/A/2024/114291

Jh euq vk"kk HkkbZ                                   .....अपीलकर्ाग /Appellant



                                    VERSUS
                                     बनाम


PIO,
Office of the DRM, Western
Railway, Pratapnagar, 69,
Santosh Wadi Road, Railway
Colony, Danteshwar, Vadodara- 390004                 ....प्रनर्वािीगण /Respondent
lquokbZ dh frfFk                     :   10.11.2025
fu.kZ; dh frfFk                      :   10.11.2025

lwpuk vk;qDr                         : Jh fouksn dqekj frokjh

vihy ls izkdV~; lqlaxr rF;:

vkjVhvkbZ vkosnu nkf[ky djus dh frfFk       :   04.04.2022
lhihvkbZvks ds tokc dh frfFk                :   19.04.2022
izFke vihy nkf[ky djus dh frfFk             :   19.04.2022

IkzFke vihyh; vf/kdkjh ds vkns"k dh frfFk : 19.07.2022 f}rh; vihy@f"kdk;r nkf[ky djus dh frfFk : 15.11.2023 ekaxh x;h lwpuk:

1. vihydrkZ us fnukad 04-04-2022 dks vkWQykbZu nkf[ky vius vkosnu ds ek/;e ls fuEufyf[kr lwpuk dh ekax dh Fkh:
Page 1 of 7
संदर्भ :- Apio एवं Acm पत्र संख्या- 6/542/1/2016-17/911 ददनांक 01/12/2016 "(1) - आपसे ननवेदन है कक उपरोक्त ववषय एवं एक्ट के तहत ननम्न जानकारीयााँ प्रमाणित प्रनतयों के साथ प्रदान करे ।
(2) - उपरोक्त संदर्र्भत पत्र के क्रम (3) में दद गयी जानकारीया एवं प्रोसेस ररपोट कक प्रनतयााँ प्रदान करने कक कृपा करे । (प्रनत सलग्न-ददनांक 01-12-2016- RTI-

पत्र ) (3)- उपरोक्त संदर्र्भत पत्र के क्रम में दद गयी जानकारीयााँ कक प्रोसेस ररपोट कक प्रनतयााँ प्रदान करे ।.

(4)- मेरे कायभकाल में MACP का हक कब-2 ददया गया। उसके एररयसभ -ररलीज होने कक जानकारी ददलवाये ।.

स्टे शन अधिक्षक ओड व्दारा अनाधिकृत रूप से ददनांक 06/1/13 से ददनांक 24.07.2013 तक कायभ पर न लेने का बकाया वेतन कब तक जारी करवायेगे।"

2. lhihvkbZvks us fnukad 19-04-2022 dks fuEufyf[kr fcanqokj lwpuk vihydrkZ dks izsf'kr dh:
"1 01.01.2016 को 7 वे वेतन आयोग के तहत आपको लेवल-3 (ग्रेड पे 2000) में 31100 पर ननिाभररत ककया गया था। अंनतम ननपटारा के समय अकाउन्ट द्वारा अंनतम वेतन का सत्यावपत ककया गया है , जजसकी प्रनत संलग्न है ।
2 आपको लेवल-4 (ग्रेड पे 2400) का MACP, LWP होने के कारि ददनांक 08.07.2020 से प्रर्ावी है , जजसका वेतन ननिाभरि अंनतम ननपटारे के समय कर ददया गया है . वेतन ननिाभरि के ज्ञापन की प्रनत सनलग्न है ।
3 आपके कायभकाल में प्रथम MACP (रोडपे-1900) का लार् 01.09.2008 से व द्ववतीय MACP-2000), LWP होने के कारि ददनांक 29.11.2009 से पवभ तत ृ ीय Page 2 of 7 MACP (ग्रेडपे 2400) ददनांक 06.07.2020 से प्रर्ावी है , जजसका वेतन ननिाभरि अंनतम ननबटारे के समय का ददया गया है , वेतन ननिाभरि के ज्ञापन की प्रनत संलग्न है । अंनतम ननपटारे के समय अकाउन्ट दवारा अंनतम वेतन को सत्यावपत ककया गया है , जजसकी प्रनत संलग्न है ।
4 इस कायाभलय से संबंधित नहीं है ।"

3. vlarq'V gksdj vihydrkZ us fnukad 19-04-2022 dks izFke vihy nkf[ky dhA izFke vihyh; vf/kdkjh us fnukad 19-07-2022 dks fuEufyf[kr vkns"k ikfjr fd,:

"1 पे. ररवाईस किक्सेसन की प्रमाणित नकल ईसके साथ संलग्न है ।
2 पे. ररवाईस किक्सेसन की प्रमाणित नकल ईसके साथ संलग्न है ।
3 पे. ररवाईस किक्सेसन का ज्ञापन ददनांक 09.11.2021 ईसके साथ संलग्न है । जजस में आपके द्वारा मााँगी गई जानकारी उपलब्ि है ।
4 2003 से 2020 तक की अनुपजस्थनत बतायी है। जजसकी प्रनत संलग्न है ।
5 आपका छूटी लेखा का अवलोकन करने पर यह पाया गया है की आपके खाते में LAP एवं LHAP का बेलेन्स नहीं होने के कारि आपको ददनााँक 08.02.13 से 09.02.13 तक 02 ददन, 07.03.13 से 17.03.13 11 ददन एवं 18.03.13 से 25.03.13 08 ददन तक की वेतन की कटौती की गई है ।"

4. O;fFkr vkSj vlarq'V gksdj vihydrkZ us izLrqr f}rh; vihy vk;ksx ds le{k lafLFkr fd;k gSA

5. vk;ksx }kjk tkjh uksfVl ds lanHkZ esa Jh vt; dqekj ioZrh;k] ,ihvks us fnukad 07-11-2025 ds vius fyf[kr izfrosnu esa fuEufyf[kr rF; vk;ksx ds le{k izLrqr fd, gSa% Sub:-Supply of information under RTI Act 2005 - CIC case of Shri. Manu Asha. Ex. Cook.

Page 3 of 7

Ref:-

1. RTI application No.G/542/1/2022/92 07.04.2022.
2. RTI Appeal No.37/2022 dtd.31.05.2022.
3. ACM & APIO-BRC's letter No.G. G/542/1/2022/92(Appel 37/2022) dtd.17.10.2025.

In connection to the above, it is stated that the concerned Ex. Employee had asked about revision of pay fixation under 7th pay commission and about his 2nd and 3rd MACP. Further he had also asked about his leave without pay period (absentee) for the year 2003 to 2020 in the initial RTI application & appeal.

In this connection copy of revision of pay under 7th pay commission vetted by account was given which shows that his pay has been fixed at 31100/- in level-03 as on 01.01.2016. Regarding his MACP, he was replied that he was granted 1st, 2nd & 3rd MACP on 01.09.2008, 29.11.2009 & 06.07.2020 considering 83 days LWP in the year 1999-2000. He was also supplied copy of pay fixation of MACPs. Further, copy of leave record for the period from 2003 to 2020 as asked by the concerned Ex. Employee in his appeal was also supplied.

He was already been supplied all information regarding his revision of pay under 7th Pay Commission and MACPs granted to him during his service in his initial RTI as well as in his appeal. He was also supplied information regarding his leave as required. He was also supplied necessary supporting documents.

All necessary supporting documents are also enclosed herewith. Encl.: 1. Copy of pay fixation dtd.09.11.2021

2. Copy of revision of pay of 7th CPC

3. Copy of leave record lquokbZ ds nkSjku izkdV~; lqlaxr rF; :

izLrqr okn dh lquokbZ fofM;ks dkWUQzsfa lax ds ek/;e ls dh x;hA lquokbZ ds nkSjku fuEufyf[kr mifLFkr Fks:-
vihydrkZ: Jh gsera dqekj vkSj vihydrkZ Jh euq vk"kk HkkbZ dh iRuh lquokbZ ds nkSjku ,uvkbZlh ds vgenkckn LVwfM;ks esa mifLFkr gq, rFkk crk;k fd vihydrkZ dh e`R;q fnukad 15-03-2025 dks gks x;h gS rFkk mudh iRuh izLrqr ekeys esa viuk i{k j[kuk pkgrh gSaA izfroknh i{k: Jh ts0 ih0 flag] ,ihvkbZvks ,uvkbZlh ds cM+ksnjk LVwfV;ks esa mifLFkr gq,A Page 4 of 7
6. fjdkMZ esa vihydrkZ }kjk dsUnzh; lwpuk vk;ksx esa fnukad 15-11-2023 dks nkf[ky f}rh; vihy@f"kdk;r dh ,d izfr izfroknh i{k dks izsf'kr fd, tkus dk lk{; miyC/k ugha gSA izfroknh i{k bl rF; dh iqf'V dh fd mUgsa vihydrkZ }kjk vk;ksx dks iszsf'kr f}rh;

vihy dh izfr izkIr ugha gqbZ gSA

7. vihydrkZ i{k dk dguk Fkk fd vihydrkZ ds izLrqr vkjVhvkbZ vkosnu ds ek/;e ls visf{kr lwpuk rFkk nLrkostksa dh izfr;ka iznku ugha dh x;h gSA vk;ksx }kj iw Ns tkus ij vihydrkZ i{k dqN Li'V ugha dj ldsA mUgksua s crk;k fd vihydrkZ dks ,e,lhih iznku fd, tkus vkSj vihydrkZ dks dk;Z ij ugha fy, tkus laca/kh Hkqxrku dc rd fn;k tk,xk bldh dksbZ lwpuk iznku ugha dh x;h gSA

8. izfroknh i{k dh nyhy Fkh fd vihydrkZ ds izLrqr vkosnu ds lanHkZ esa vihydrkZ dks fjdkMZ esa miyC/k vkSj vf/kfu;e ds izko/kkuksa ds varxZr iznku fd, tkus ;ksX; lwpuk ,oa nLrkostkas dh izfr;ka iznku dj nh x;h gSA izfroknh i{k dh rnuUrj ;g nyhy Fkh fd vihydrkZ vuf/kd`r :Ik ls dk;kZy; ls vuqifLFkr jgs Fks vkSj bl Øe esa o'kZ 2021 esa lsokfuo`fr ds mijkar lsVyesaV ds mijkar ;g ik;k x;k fd mUgsa vfrfjDr Hkqxrku fd;k x;k gS vkSj mudh fjdojh gksuh gSA vk;ksx }kjk iwNs tkus ij izfroknh i{k us vk;ksx dks vk"oklu fn;k fd ;fn vihydrkZ pkgs]a mUgsa lacaf/kr nLrkostksa dk fujh{k.k djok fn;k tk,xk vkSj visf{kr nLrkostksa dh izfr;ka iznku dj nh tk,axhA fu.kZ;:

9. lafpdk esa miyC/k rF;ksa rFkk lquokbZ ds nkSjku mHk; i{kksa }kjk izLrqr dh x;h nyhy ds vkyksd esa ;g Li'V gS fd vihydrkZ ds izLrqr vkosnu ds lanHkZ esa lhihvkbZvks us fnukad 19-04-2022 ds i= ds ek/;e ls rFkk rnuUrj vihydrkZ ds izFke vihy ds lanHkZ esa izFke vihyh; vf/kdkjh ds fnukad 19-07-2022 ds vkns"k ds ek/;e ls vihydrkZ dks fjdkMZ esa miyC/k vkSj vf/kfu;e ds izko/kkuksa ds varxZr iznku fd, tkus ;ksX; lwpuk iznku dj nh x;h gSA Page 5 of 7

10. izLrqr lanHkZ esa ;g mYys[k izklafxd gksxk fd lwpuk dk vf/kdkj vf/kfu;e dh /kkjk 2¼p½ ds izko/kkuksa ds varxZr ,d tu lwpuk vf/kdkjh lacaf/kr izkf/kdj.k ds fjdkMZ esa ,d lkexzh ds :Ik esa miyC/k lwpuk gh iznku dj ldrk gSA ,d tu lwpuk vf/kdkjh ls ;g vis{kk ugha dh tk ldrh gS fd og ml lwpuk dk fuekZ.k djs tks fjdkMZ dk fgLlk ugha gSA mlls ;g Hkh visf{kr ugha gS og lwpuk dh O;k[;k djs vFkok ifjdfYir iz"uksa dk tokc nsA rnuUrj lwpuk dk vf/kdkj vf/kfu;e ds varxZr dsUnzh; lwpuk vk;ksx f}rh; vihyh; vf/kdj.k gS vkSj bldk dk;Z lacaf/kr izkf/kdj.k ls lwpuk iznku djokuk ek= gSA fdlh vU; f"kdk;r dk lek/kku vk;ksx ds dk;Z{ks= ls ijs gSA vk;ksx dh jk; esa vihydrkZ }kjk visf{kr lwpuk ds lanHkZ esa mUgsa fjdkMZ esa miyC/k vkSj vf/kfu;e ds izko/kkuksa ds varxZr iznku fd, tkus ;ksX; lwpuk iznku dj nh x;h gSA

11. rnuUrj] tSlk fd lquokbZ ds nkSjku vihydrkZ dh rjQ ls mifLFkr gq, gsera dqekj vkSj vihydrkZ dh iRuh us vk;ksx dks crk;k gS fd vk;ksx esa f}rh; vihy nkf[ky djus ds ckn vihydrkZ dh e`R;q fnukad 15-03-2025 gks x;h gS] ds vk/kkj ij vihydrkZ }kjk nkf[ky izLrqr vihy dh lquokbZ vk;ksx }kjk fujLr fd, tkus ;ksX; gSA ysfdu lquokbZ ds nkSjku vihydrkZ dh iRuh] tks lsok fjdkMZ ds vuqlkj mudh ukSfeuh gSa vkSj vihydrkZ ds lsokfuo`fr mijkar izkIr gksus okys ykHkksa vuqykHkksa dh gdnkj gSa] vk;ksx vihydrkZ dh iRuh vFkok muds }kjk izkf/kd`r muds izfrfuf/k dks izLrqr vkosnu ds ek/;e ls visf{kr lwpuk ds lanHkZ esa lacaf/kr nLrkostksa dk fujh{k.k dj "ks'k cps nLrkostksa dh izfr;ka] ;fn dksbZ gSa] izkIr djus dk ,d volj iznku djrk gSA vk;ksx lhihvkbZvks] Mhvkj,e dk;kZy;] osLVuZ jsyos] oM+ksnjk dks ;g funsZ"k nsrk gS fd izLrqr vkns"k dh izkfIr ls 6 lIrkg ds vanj ;fn vihydrkZ dh iRuh vFkok muds }kjk vf/kd`r mudk izfrfuf/k iwoZ lwpuk ds lkFk muds dk;kZy; esa mifLFkr gksrs gSa] muds lkFk lg;ksx djrs gq, izLrqr vkjVhvkbZ vkosnu ds ek/;e ls visf{kr lwpuk ls lacaf/kr nLrkostksa dk mUgsa fujh{k.k djok,a vkSj fujh{k.kksijkar ;fn fdlh@fdUgha nLrkostksa dh izfr;ka os visf{kr djrh gSa] izFke 20 i`'B mUgsa fu%"kqYd iznku fd, tk,aA "ks'k vfrfjDr nLrkostksa dh izfr;ka fu;ekuqlkj l"kqYd iznku dh tk,axhA

12. vk;ksx lhihvkbZvks dks ;g Hkh funsZ"k nsrk gS fd fujh{k.k ds fnu lHkh lacaf/kr vfHkys[k ,d LFkku ij ,df=r fd, tka,] rkfd fujh{k.k esa vklkuh gks vkSj vihydrkZ dks Page 6 of 7 yksd izkf/kdj.k ds vU; foHkkxksa ds pDdj ugha yxkuk iMs+A fujh{k.k ds fnukad vkSj le; dh lwpuk vihydrkZ dks fyf[kr :Ik esa igys gh Hkst nh tkuh pkfg,A

13. mijksDrkuqlkj izLrqr vihy fuLrkfjr dh tkrh gSA Vinod Kumar Tiwari (विनोद कुमार वििारी) Information Commissioner (सूचना आयुक्त) Authenticated true copy (अनिप्रमानणर् सत्यानपर् प्रनर्) (S. Anantharaman) Dy. Registrar 011- 26181927 Date Copy To:

The FAA Office of the DRM, Western Railway, Pratapnagar, 69, Santosh Wadi Road, Railway Colony, Danteshwar, Vadodara - 390004 Page 7 of 7 Recomendation(s) to PA under section 25(5) of the RTI Act, 2005:-
Nil Powered by TCPDF (www.tcpdf.org)