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Madhya Pradesh High Court

Virendra @ Kallu vs The State Of Madhya Pradesh on 7 April, 2021

Author: Akhil Kumar Srivastava

Bench: Akhil Kumar Srivastava

1 MCRC-50838-2020 The High Court Of Madhya Pradesh MCRC-50838-2020 (VIRENDRA @ KALLU Vs THE STATE OF MADHYA PRADESH) 7 Jabalpur, Dated : 07-04-2021 Shri S.B. Shrivastava, learned counsel for the applicant. Shri S. Soni, learned P.L. for the State. Case diary is available. As prayed by the counsel for the applicant, list after one week with M.Cr.C No.1148/2021.

(AKHIL KUMAR SRIVASTAVA) JUDGE pb Signature SAN Not Verified Digitally signed by PRASHANT BAGJILEWALE Date: 2021.04.08 17:24:47 IST