Madhya Pradesh High Court
Virendra @ Kallu vs The State Of Madhya Pradesh on 7 April, 2021
Author: Akhil Kumar Srivastava
Bench: Akhil Kumar Srivastava
1 MCRC-50838-2020 The High Court Of Madhya Pradesh MCRC-50838-2020 (VIRENDRA @ KALLU Vs THE STATE OF MADHYA PRADESH) 7 Jabalpur, Dated : 07-04-2021 Shri S.B. Shrivastava, learned counsel for the applicant. Shri S. Soni, learned P.L. for the State. Case diary is available. As prayed by the counsel for the applicant, list after one week with M.Cr.C No.1148/2021.
(AKHIL KUMAR SRIVASTAVA) JUDGE pb Signature SAN Not Verified Digitally signed by PRASHANT BAGJILEWALE Date: 2021.04.08 17:24:47 IST