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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(f) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(f)"Nodal Agency" means the agency to whom the application for grant of open access is to be submitted. The State Transmission Utility (STU) shall be the Nodal Agency for grant of Long Term Open Access and Medium Term Open Access whereas the State Load Despatch Centre (SLDC) shall be the Nodal Agency for grant of Short Term Open Access. However for the purpose of issue of No Objection Certificate/ Concurrence/ Prior Standing Clearance in respect of inter-State transactions, the Nodal Agency shall be as specified in the relevant CERC Open Access Regulations;